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[Cites 0, Cited by 1] [Section 33(11)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(11)(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)The superintendence, direction and control of the preparation of the electoral rolls for, and conduct of, all election to a co-operative society shall vest in the Tamil Nadu State Co-operative Societies Election Commission constituted under section 33-A;