Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act] State of Nagaland - Subsection Section 229(1)(i) in Nagaland Municipal Act, 2001 (i)If there is any water pipe situated within the premises to which no tap or other efficient means of turning the water off is attached;