Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 69] [Entire Act] Union of India - Subsection Section 69(b) in The Indian Stamp Act, 1899 (b)any person not so appointed who sells or offers for sale any stamp (other than a [ten naye paise or five naye paise] [Substituted by Act 19 of 1958, Section 10, for "one anna or half an anna" (w.e.f. 1.10.1958).] adhesive stamp),
