Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(2)(c) in Tamil Nadu Industrial Township Area Development Authority Act, 1997 (c)to promote and assist in the rapid and orderly establishment, growth and development of industries in the Industrial Township Area;