Himachal Pradesh High Court
Sumit Dhiman vs . Himcahal Pradesh Power on 20 September, 2022
Bench: Sabina, Sushil Kukreja
Sumit Dhiman Vs. Himcahal Pradesh Power Transmission Corporation Ltd. & Others.
.
CMP No. 13025 of 2022 In CWP No. 6172 of 2022 20.09.2022 Present: Mr. Ashok Kumar, Advocate, for the applicant/petitioner.
Mr. Dinesh Bhanot, Advocate, for the respondents.
Heard.
r No ground for modification of order dated 06th September, 2022 is made out. Accordingly, the application is dismissed.
( Sabina ) Judge ( Sushil Kukreja ) September 20, 2022 Judge (ravinder) ::: Downloaded on - 20/09/2022 20:10:35 :::CIS