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[Cites 0, Cited by 1] [Section 3B] [Entire Act]

State of Gujarat - Subsection

Section 3B(2) in The Bombay Stamp Act, 1958

(2)Except as otherwise provided in sub-section (1), the provisions of this Act and the rules made thereunder shall, so far as may be, apply in relation to the additional duty chargeable under sub-section (1) as they apply in relation to the duty chargeable under section 3.Explanation. - For the purpose of this section-