Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Export-Import Bank Of India Act, 1981 14. Grants, donations, etc., to Exim Bank.— The Exim Bank may receive gifts, grants, donations or benefactions from Government or any other source in or outside India.
