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Union of India - Section

Section 6B in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

6B. Selection Committee. - The appointment of Non-Government part time members shall be made after obtaining the recommendations of a Selection Committee, consisting of the following members, namely:-

(i) Secretary, Ministry of Road Transport and Highways - Chairman, ex-officio
(ii) Secretary, Ministry of Shipping - Member, ex-officio
(iii) Member (Finance) National Highways Authority of India - Member, ex-officio
(iv) Joint Secretary (Highways) - Member, ex-officio
Provided that the recommendations made by the Selection Committee shall require the approval of the Minister-in-Charge of the Ministry of Road Transport and Highways.Provided that the recommendations made by the Selection Committee shall require the approval of the Minister-in-Charge of the Ministry of Road Transport and Highways.] [Inserted by Notification No. G.S.R. 174(E), dated 5.3.2015 (w.e.f. 23.6.2003)]