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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(3)(vii) in Jharkhand Academic Council Act, 2002

(vii)He will act under the over all superintendence of the Chairman and perform such other duties as may be assigned to him by the Chairman from time to time.