Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 47 in The Rajasthan Irrigation and Drainage Act, 1954 47. Recovery of rate. - Any such drainage rate may be collected and recovered in manner provided by sections 40 and 41 for the collection and recovery of water rates.
