Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] Bengal Presidency - Subsection Section 107(13) in Cess Act, 1880 (13)"tenure", "raiyat" and "under-raiyat" have the same meanings as in the Bengal Tenancy Act, 1885.[107C. Cess paying and cess-free lands. - (1) Except as otherwise provided in this section all lands shall be cess paying.]
