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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 24 June, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-14

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                     CS/88/2015

                   MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                    VS
                      MESSRS EXTERIOR INTERIOR LIMITED


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 24th June, 2024.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv. Mr. Abhijit Sarkar, Adv. Mr. Abhikchitta Kundu, Adv.
...for the plaintiff The Court:- Heard in part. The matter is adjourned to 1st July, 2024.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)