Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 174A in U.P. Zamindari Abolition and Land Reforms Rules, 1952 174A. [* * *] [Omitted by Notification No. 694/I-A-2-1(11)-70, dated 12.10.1971.]
