Section 7(3) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951
(3)No person shall be appointed to the service under the provisions of Rule 5 (b) (1) if he exceeds the age of 50 years and under Rule 5 (c) (1) if he exceeds the age of 40 years on January 1 of the year in which recruitment is made.
