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Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 25 September, 2024

Author: I. P. Mukerji

Bench: I. P. Mukerji

             IN THE HIGH COURT AT CALCUTTA
                     In appeal from its
           ORDINARY ORIGINAL CIVIL JURISDICTION
              CIVIL APPELLATE JURISDICTION



                       IA No. GA 1 of 2022
                      APO No. 102 of 2022
                               with
                        CS No. 12 of 2009
                  Narendra Kumar Berlia & Ors.
                              Versus
                    Om Prakash Berlia & Ors.
                               And
                       APO No. 52 of 2022
                        Vijay Kumar Berlia
                              Versus
                    OM Prakash Berlia & Ors.
                               And
                      APO No. 113 of 2022
                 Vijay Kumar Berlia for Self and
                as Karta of Gurdayal P Berlia HUF
                              Versus
                 OM Prakash Berlia for Self and
               as Karta of Om Prakash Berlia HUF




Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 25th September 2024



                                                              Appearance:
                                          Mr. Abhrajit Mitra, Sr. Advocate
                                              Mr. Arnab Sardar, Advocate
                                                 Mr. Ratul Das, Advocate
                                      for the appellants in APO102/2022
                                          Mr. Ahin Choudhury, Sr. Advocate
                                              Mr. R. Bhattacharya, Advocate
                                                     Mr. Lalit Baid, Advocate
                                              Mr. Tamoghna Saha, Advocate
                       for the appellant in APO 52/2022, APO 113/2022 &
                                         respondent no. 3 in APO 102/2022

Mr. Jishnu Saha, Sr. Advocate Mr. Pranit Bag, Advocate Ms. Aisia Hasan, Advocate Mr. Vikram Wadehra, Advocate for the purchaser (Dhruv Woolen Mills) Mr. S. R. Kakrania, Advocate ...for respondent Nos. 1 & 2 2 Mr. Aditya Kanodia,Advocate Ms. Suprana Sarkar, Advocate ..for respondent Nos. 4, 5 & 6 in APO 102/2022 For respondent Nos. 30, 31 and 32 in APO/52/2022 Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Avee Jaiswal, Advocate for respondents in APO 102/2022 & APO 52/2022 Ms. Reshmi Ghosh, Advocate Ms. Parna Mukherjee, Advocate for respondent no.9 in APO 102/2022 The Court: Hearing concluded.

C.A.V. Advocates on record for the parties are at liberty to file written submissions before this Court by 26th September, 2024.

(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) sm