Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 25 September, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
And
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
And
APO No. 113 of 2022
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 25th September 2024
Appearance:
Mr. Abhrajit Mitra, Sr. Advocate
Mr. Arnab Sardar, Advocate
Mr. Ratul Das, Advocate
for the appellants in APO102/2022
Mr. Ahin Choudhury, Sr. Advocate
Mr. R. Bhattacharya, Advocate
Mr. Lalit Baid, Advocate
Mr. Tamoghna Saha, Advocate
for the appellant in APO 52/2022, APO 113/2022 &
respondent no. 3 in APO 102/2022
Mr. Jishnu Saha, Sr. Advocate Mr. Pranit Bag, Advocate Ms. Aisia Hasan, Advocate Mr. Vikram Wadehra, Advocate for the purchaser (Dhruv Woolen Mills) Mr. S. R. Kakrania, Advocate ...for respondent Nos. 1 & 2 2 Mr. Aditya Kanodia,Advocate Ms. Suprana Sarkar, Advocate ..for respondent Nos. 4, 5 & 6 in APO 102/2022 For respondent Nos. 30, 31 and 32 in APO/52/2022 Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Avee Jaiswal, Advocate for respondents in APO 102/2022 & APO 52/2022 Ms. Reshmi Ghosh, Advocate Ms. Parna Mukherjee, Advocate for respondent no.9 in APO 102/2022 The Court: Hearing concluded.
C.A.V. Advocates on record for the parties are at liberty to file written submissions before this Court by 26th September, 2024.
(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) sm