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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 22 September, 2023

Author: Navin Chawla

Bench: Navin Chawla

                             $~52
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 3166/2021
                                  PARIJAT SINHA
                                                                           ..... Petitioner
                                                   Through: Mr.Anil Kumar Mishra, Adv.

                                                                            versus

                                       STATE OF WEST BENGAL AND ORS.
                                                                                                                               ..... Respondents
                                                                            Through:                 None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                         ORDER

% 22.09.2023

1. None is appearing of the respondents.

2. As this petition has been listed on transfer, re-list on 9th January, 2024.

NAVIN CHAWLA, J SEPTEMBER 22, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 22:24:41