Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 22 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA
..... Petitioner
Through: Mr.Anil Kumar Mishra, Adv.
versus
STATE OF WEST BENGAL AND ORS.
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.09.2023
1. None is appearing of the respondents.
2. As this petition has been listed on transfer, re-list on 9th January, 2024.
NAVIN CHAWLA, J SEPTEMBER 22, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.
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