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Union of India - Section

Section 36 in The Employees' State Insurance Act, 1948

36. Budget, audited accounts and the annual report to be placed before Parliament.

—The annual report, the audited accounts of the Corporation, together with 2the report of the Comptrol­ler and Auditor-General of India thereon and the comments of the Corporation on such report under section 34 and the budget as finally adopted by the Corporation shall be placed before Parliament.