Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13(2)] [Section 13] [Entire Act] Union of India - Subsection Section 13(2)(a) in The Provincial Insolvency Act, 1920 (a)the act of insolvency committed by such debtor, together with the date of its commission; and