Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Haryana - Subsection Section 110(a) in Haryana Co-operative Societies Act, 1984 (a)be deemed to be a decree of a civil court and shall be executed in the same manner as decree of such court; or
