Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 57 in Telangana Panchayat Raj Act, 2018 57. Maintenance of cattle pounds. - The Cattle pounds in a Gram Panchayat shall be established and maintained, subject to the provisions of the Cattle Tresspass Act, 1871, (Central Act 1 of 1871), in the manner prescribed.
