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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(1) in Hyderabad City Police Act, 1348 F

(1)Any police officer empowered in this behalf by the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] may arrest without warrant any person for an offence specified in section 68 of this Act.