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Rajasthan High Court - Jaipur

Smt. Bablu Kanwar W/O Shri Narpat Singh vs Shravan Kumar Bunkar S/O Shri Seduram ... on 2 November, 2020

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 607/2020

                                   Smt. Bablu Kanwar W/o Shri Narpat Singh
                                                                                                     ----Appellant
                                                                      Versus
                                   Shravan Kumar Bunkar S/o Shri Seduram Bunkar
                                                                                                   ----Respondent

For Appellant(s) : Mr. Sandeep Mathur For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/11/2020 Heard counsel for the appellants.
Issue notice to respondent no.2 returnable by eight weeks.
(INDERJEET SINGH),J CHARU SONI /83 (Downloaded on 02/11/2020 at 08:39:00 PM) Powered by TCPDF (www.tcpdf.org)