Rajasthan High Court - Jaipur
Smt. Bablu Kanwar W/O Shri Narpat Singh vs Shravan Kumar Bunkar S/O Shri Seduram ... on 2 November, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 607/2020
Smt. Bablu Kanwar W/o Shri Narpat Singh
----Appellant
Versus
Shravan Kumar Bunkar S/o Shri Seduram Bunkar
----Respondent
For Appellant(s) : Mr. Sandeep Mathur For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/11/2020 Heard counsel for the appellants.
Issue notice to respondent no.2 returnable by eight weeks.
(INDERJEET SINGH),J CHARU SONI /83 (Downloaded on 02/11/2020 at 08:39:00 PM) Powered by TCPDF (www.tcpdf.org)