Delhi High Court - Orders
Copy Dim Illegible Document) Sandeep ... vs M/S Karvy Stock Broking Limited on 16 March, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 18/2023 & EX.APPL.(OS)
86/2023(Direction), EX.APPL.(OS) 87/2023 (Ex. Filing Typed
Copy Dim Illegible Document)
SANDEEP KHANNA & ORS. ..... Decree Holders
Through: Ms. Sonam Anand, Adv.
versus
M/S KARVY STOCK BROKING LIMITED
..... Judgement Debtor
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 16.03.2023 A request for accommodation is made by learned counsel for the enforcement petitioner.
Consequently, list again on 12.05.2023.
YASHWANT VARMA, J.
MARCH 16, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:17.03.2023 16:53:54