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Delhi High Court - Orders

Copy Dim Illegible Document) Sandeep ... vs M/S Karvy Stock Broking Limited on 16 March, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~24
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      OMP     (ENF.)    (COMM.)      18/2023    &   EX.APPL.(OS)
                           86/2023(Direction), EX.APPL.(OS) 87/2023 (Ex. Filing Typed
                           Copy Dim Illegible Document)
                           SANDEEP KHANNA & ORS.          ..... Decree Holders
                                       Through: Ms. Sonam Anand, Adv.

                                             versus

                           M/S KARVY STOCK BROKING LIMITED
                                                        ..... Judgement Debtor
                                        Through: None.

                           CORAM:
                           HON'BLE MR. JUSTICE YASHWANT VARMA
                                             ORDER

% 16.03.2023 A request for accommodation is made by learned counsel for the enforcement petitioner.

Consequently, list again on 12.05.2023.

YASHWANT VARMA, J.

MARCH 16, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:17.03.2023 16:53:54