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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1) in The Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986

(1)The State Government shall, for the purpose of disbursing the amounts payable under sections 8 and 9, by notification, appoint a Commissioner or Payments.