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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(xxi) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(xxi)one person from amongst the reputed educationists of the State who are members of the University Grants Commission, fellows of the National Acedemy of Medical Sciences, or members of the Medical Council of India or any other statutory professional councils in the field of health sciences;