Section 58 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968
58. Federation of Registered Agencies.
- Whenever the Authority considers it necessary or expedient, it may direct all Registered Agencies in a Housing Estate to form a federation of such Registered Agencies for securing the management, up-keep and running of common amenities, where such amenities shall not have been transferred to the local authority.
