Section 1(2)(c) in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

(c)periphery villages of area referred to in clauses (a) or (b) as the case may be, and main

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