Rajasthan High Court - Jaipur
Eumedica Llp vs The Registrar Of Trade Marks on 16 January, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 491/2023
Eumedica Llp
----Petitioner
Versus
The Registrar Of Trade Marks
----Respondent
For Petitioner(s) : Mr. Ghanshyam Dass Bansal
For Respondent(s) : Mr. Divyesh Maheshwari
HON'BLE MR. JUSTICE SUDESH BANSAL
Order
16/01/2023
By way of this writ petition, petitioner seeks direction to
respondents to pass appropriate orders on his application
No.2851116 dated 26.11.2014 for registration of trademark
"LESCID" in class-05 in the Trade Mark Journal.
Counsel for petitioner submits that the said application is
pending till date. Prayer for interim relief is not pressed by the
counsel for petitioner.
Let notices be issued to respondents. Advocate Mr. Divyesh Maheshwari, present in person, may seek instructions from respondents to give appearance. His name be shown be in the cause list.
Copy of writ petition be served in the Office of Mr. Divyesh Maheshwari within a period of one week.
List after four weeks.
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