(1)A register shall be maintained with the following columns to record particulars of examination of hoists and lifts [and report of examination of each hoists and lifts shall be made in Form 33] [Inserted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.] :-(i)Date of examination,(ii)Number of hoists and lifts,(iii)Details of tests made,(iv)Results of examination,(v)Signature of examiner, and(vi)Designation and qualification of the examiner.
