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NCT Delhi - Section

Section 12 in District Legal Services Authorities (Amendment) Regulations, 2021

12. .

Existing regulation 13 shall be re - numbered as regulation 12 , the following shall be substituted ,namely :“ Irrespective of the means test , legal service may be granted , with the written approval of the Chairperson( b )in a special case which is considered otherwise deserving of legal services “ ;