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Gujarat High Court

P.S.Gadhvi vs Jatinbhai Chhitabhai Patel on 12 February, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, A.G.Uraizee

        R/CRREF/1/2014                                    ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                    CRIMINAL REFERENCE NO. 1 of 2014
============================================================
====
                    P.S.GADHVI....Applicant(s)
                            Versus
           JATINBHAI CHHITABHAI PATEL....Respondent(s)
================================================================
Appearance:
SUO MOTU for the PETITIONER(s) No. 1
NOTICE SERVED for the RESPONDENT(s) No. 1
================================================================

          CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                 and
                 HONOURABLE MR.JUSTICE A.G.URAIZEE

                            Date : 12/02/2015


                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned AGP Mr. R.R.Patel states that he will take  instruction   whether   order   dated   22/1/2015   is   complied  with or not from the local Police Station.   Hence, S.O.  to 19th February, 2015.

(K.S.JHAVERI, J.) (A.G.URAIZEE,J) *asma Page 1 of 1