Delhi High Court - Orders
Sucharita Mosali & Ors vs M/S Bestech India Private Limited & Anr on 27 August, 2024
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1842/2023 & CM APPL. 58293/2023 & CM APPL.
58295/2023
SUCHARITA MOSALI & ORS.
.....Petitioner
Through: Mr. Varun Singh with Ms. Kajal S
Gupta, Ms. Somesa Gupta and Mr.
Himanshu Yadav, Advocates.
versus
M/S BESTECH INDIA PRIVATE LIMITED & ANR.
.....Respondent
Through: Mr. Manish Sharma and Ms. Jigyasa
Sharma, Advs. for R-1.
Mr. Akshay Srivastava, Mr. Alankrit
Bhatnagar and Mr. Suryansa Vashisht,
Advs. for
R-2.
Mr. Vineet Kumar, Mr. Shivam
Kumar and Ms. Priya, Advs. for R-2.
Mr. Sohail Buttan with Mr. Shivam
Kumar, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 27.08.2024
1. No time left as it is already 5:00 P.M.
2. Re-notify on 18.09.2024.
3. Interim order/direction to continue till the next date on same terms.
MANOJ JAIN, J AUGUST 27, 2024/sw This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 01:55:53