Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Goa - Section Section 15 in The Goa Civil Courts Act, 1965 15. Number of subordinate Civil Courts. - There shall be so many Civil Courts subordinate to the District court as the [Government] [Substituted for the word 'Administrator' by Amendment Goa Act 22 of 2009.] may, from time to time direct.
