Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(b) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004 (b)may acquire bonus shares on the foreign securities held in accordance with the provisions of the Act or rules or regulations made thereunder;
