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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(v) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(v)to borrow, mortgage with the approval of the Society on the security of the property of the University, money for the purposes of the University;