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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(2)(d) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(d)with regard to sponsor(s) ,-
(i)[each sponsor shall be clearly identified in the application of registration to the Board and in the offer document/ placement memorandum, as applicable] [Substituted 'there are not more than 3 sponsors' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).];
(ii)each sponsor has,-