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[Cites 0, Cited by 0] [Section 9619(71)] [Section 9619] [Entire Act]

Union of India - Subsection

Section 9619(71)(ii) in THE FINANCE ACT, 2021

(ii)the existing Notes 2, 3, 4 and 5 shall respectively be re-numbered as Notes 3, 4, 5 and 6;