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[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(3)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote; and