Patna High Court - Orders
Dr. Pawan Kumar Mishra vs The State Of Bihar on 18 January, 2023
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14532 of 2022
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Surya Dev Narayan Dubey Son of Late Ram Chandra Dubey, Resident of
Village- Mananpur, P.S.- Govindganj, District- East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University, through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga. (hereinafter referred as K.S.D.S.U.)
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
6. The Governing Body of Rishi Kulashram Sanskrit Mahavidyalaya,
Sangrampur, West Champaran.
7. The Principal, Rishi Kulashram Sanskrit Mahavidyalaya, Sangrampur, West
Champaran.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 14566 of 2022
======================================================
Jagdish Prasad Rai son Gaya Rai, Resident of G/5, Sitaram Palace, Kaliket
Nagar, P.S. Rupaspur, District Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga (hereinafter referred as K.S.D.S.U.).
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University
Kameshwar Nagar, Darbhanga.
6. The Governing Body of Dev Bharti Sanskrit Up-Shashtri Mahavidyalaya,
Devnagar, Uchchirama, Gaya.
7. The Principal, Dev Bharti Sanskrit Up-Shashtri Mahavidyalaya, Devnagar,
Patna High Court CWJC No.14532 of 2022(2) dt.18-01-2023
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Uchchirama, Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14570 of 2022
======================================================
Ram Kumar Thakur Son of Late Baiju Thakur, Resident of Village- Mahanth
Maniayri, P.S.- Maniyari, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University, through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga (hereinafter referred as K.S.D.S.U.).
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
6. The Governing body of Darshan Sanskrit Up-Shashtri Mahavidyalaya,
Maniyari, Muzaffarpur.
7. The Principal, Darshan Sanskrit Up-Shashrti Mahavidyalaya, Maniyari,
Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14579 of 2022
======================================================
Ramanand Ray Son of Late Jayram Ray, Resident of Village - Dharha, P.S. -
Rosera, District - Samastipur, Pin - 848210.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University
Kameshwar Nagar, Darbhanga.
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
Patna High Court CWJC No.14532 of 2022(2) dt.18-01-2023
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6. The Governing Body, Sanskrit College Rosera.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 14585 of 2022
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Umesh Chandra Mishra Son of Late Chitranjan Mishra, Resident of Village-
Batho, P.S.- Bahera, District- Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga (hereinafter referred as K.S.D.S.U.).
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
6. The Governing Body of Darshan Sanskrit Up- Shashtri Mahavidyalaya,
Maniyari, Muzaffarpur.
7. The Principal, Darshan Sanskrit Up- Shashtri Mahavidyalaya, Maniyari,
Muzaffarpur.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 14612 of 2022
======================================================
Harendra Choudhary Son Late Brahmdeo Choudhary, Resident of Village-
Chahuta, P.S.-Bisfi, District-Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga (hereinafter referred as K.S.D.S.U.).
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
Patna High Court CWJC No.14532 of 2022(2) dt.18-01-2023
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6. The Governing Body of Juthalal Sanskrit Mahavidyalaya, Majhauliya, West
Champaran.
7. The Principal, Juthalal Sanskrit Mahavidyalaya, Majhauliya, West
Champaran.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 14650 of 2022
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Kanhai Mishra Son of Late Hari Kant Mishra Resident of Village- Haripur,
P.S.- Darbhanga Sadar, District- Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University, Through its
Registrar, Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga. (hereinafter referred as K.S.D.S.U.).
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
6. The Governing Body of Up-Shastri Sanskrit Mahavidyalaya, Pindaruch,
Darbhanga.
7. The Principal, Up-Shastri Sanskrit Mahavidyalaya, Pindaruch, Darbhanga.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 14698 of 2022
======================================================
Satya Narayan Roy Son Late Suraj Roy, Resident of Mohalla-Bhatiyari Sarai,
P.S.-Laheriasarai, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Higher Education
Department, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga (hereinafter referred as K.S.D.S.U.).
Patna High Court CWJC No.14532 of 2022(2) dt.18-01-2023
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5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University,
Kameshwar Nagar, Darbhanga.
6. The Governing Body of Up-Sashtri Sanskrit College, Pindaruch, Darbhanga.
7. The Principal, Up-Sashtri Sanskrit College, Pindaruch, Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14852 of 2022
======================================================
Dr. Pawan Kumar Mishra son of Late Baidyanath Mishra, Resident of
Village- Bhuidhara, Police Station- Samastipur, District- Samastipur, Pin-
848101.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Higher
Education, Government of Bihar, Patna.
2. The Kameshwar Singh Darbhanga Sanskrit University through its Registrar,
Kameshwar Nagar, Darbhanga.
3. The Vice Chancellor, Kameshwar Singh Darbhanga Sanskrit University
Kameshwar Nagar, Darbhanga.
4. The Registrar, Kameshwar Singh Darbhanga Sanskrit University
Kameshwar Nagar, Darbhanga.
5. The Finance Officer, Kameshwar Singh Darbhanga Sanskrit University
Kameshwar Nagar, Darbhanga.
6. The Governing Body, Sri Ram Prakash Sanskrit Mahavidyalay, Patepur,
Vaishali, District- Samastipur.
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 14532 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
For the Respondent/s : Mr. Sanjay Kumar (AC to GP-17)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14566 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
For the Respondent/s : Mr. Madhaw Pd. Yadaw (GP-23)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14570 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
For the Respondent/s : Mr. Madhaw Pd. Yadaw (GP-23)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14579 of 2022)
For the Petitioner/s : Mr. Sushmita Kumari, Adv.
For the Respondent/s : Mr. Sanjay Kumar (AC to GP-17)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14585 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
Patna High Court CWJC No.14532 of 2022(2) dt.18-01-2023
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For the Respondent/s : Mr. Jitendra Kr. Roy 1 (SC-13)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14612 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
For the Respondent/s : Mr. Shankar kr. Thakur (AC to GP-17)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14650 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
For the Respondent/s : Mr. Madanjeet Kumar (GP-20)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14698 of 2022)
For the Petitioner/s : Mr. Kripa Nand Jha, Adv.
For the Respondent/s : Mr. Subhash Chandra Mishra (SC-16)
For the University : Mr. Binay Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 14852 of 2022)
For the Petitioner/s : Mr. Ashok Kumar Choudhary, Adv.
For the Respondent/s : Mr. Subhash Chandra Mishra ( SC-16 )
For the University : Mr. Binay Kumar Singh, Adv.
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CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
2 18-01-2023Heard learned counsels for the Respondents and counsel for the University.
Counter affidavit has not been filed by any of the respondents.
Six weeks time is hereby granted to file counter affidavit on behalf of the University as well as on behalf of the Respondents.
In the meantime, all admissible dues of the petitioner must be paid within the said period.
Put up this case on 20.04.2023.
(Dr. Anshuman, J.) ashishsingh/-
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