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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab State Warehousing Corporation Regulations, 1976

(2)Ordinarily not less than 10 days' notice shall be given to every Director of a meeting of the Board and not less than 7 days' notice shall be given to a member of the Executive Committee of a meeting of the Executive Committee.