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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(V) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(V)That upper age limit for persons serving in connection with the affairs to the State/Board in substantive capacity shall be 40 years. This relaxation shall not apply to urgent temporary appointment.