Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581G(2)] [Section 581G] [Entire Act] Union of India - Subsection Section 581G(2)(f) in The Companies Act, 1956 (f)provision shall be made for the education of Members, employees and others, on the principles of mutuality and techniques of mutual assistance;