Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 23] [Entire Act] Union of India - Subsection Section 23(3) in The Right of Children to Free and Compulsory Education Act, 2009 (3)The salary and allowances payable to, and the terms and conditions of service of, teachers shall be such as may be prescribed.
