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Union of India - Section

Section 79 in The Navy (Pay And Allowances) Regulations, 1966

79. Admissibility.

(1)A special non-recurring uniform allowance of Rs. 500 shall be admissible to officers, on the personal staff of the Chief of the Naval Staff to provide themselves with the prescribed special uniform.
(2)Such allowance shall be admissible only to those who are likely to complete eighteen months in the appointments specified hereunder:
(a)Secretary to the Chief of the Naval Staff;
(b)Flag Lieutenant to the Chief of the Naval Staff.
Tropical Working Dress for Air Crew Officers and Officers Employed on Engineering, Radio, Radar and Electrical Duties