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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4)(f) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(f)has, in the opinion of the Government, so abused his position as to render his continuance in office detrimental to the interest of cow or the public interest: