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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(c) in Gujarat Compulsory Primary Education Act, 1961

(c)if the accused resides else where, the primary schools panchayat constituted under section 24 within the limits of the jurisdiction of which the accused resides