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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Madhya Pradesh - Subsection

Section 178(7) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(7)Machinery and Equipment Purchase of :
(i)Typewriter, duplicating machine, calculator/ computer and drawing articles;
(ii)Weights and Measures;
(iii)Weighing Machine;
(iv)Grading Machine;
(v)Generator;
(vi)Fire Brigade vehicle;
(vii)Humidity measuring machine;
(viii)Other Machines and instruments.