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State of Uttar Pradesh - Section

Section 19 in The Bar Council of Uttar Pradesh Election Rules, 1992

19. Supply of voting papers to voters voting in person.

- The Presiding Officers shall on the date and at the time or hour fixed in this behalf, supply a voting papers to each voter in his polling booth, who applies in person therefor on production of Identity Card or Enrolment Certificate issued by the Bar Council and take his signature in the list of voters against the voter's name to signify the issue of the voting paper.