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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)In view of the high-risk involved in the nature of ATS working, the weapons, equipment and vehicles of the Squad shall be safeguarded in the weaponry, stores, and motor transport section within the ATS campus.Till the time infrastructure of the ATS is fully established, adequate arrangements of storage and upkeep of ATS resources will be made at local BMP units at Patna.