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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 20 November, 2018

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD 8

                               CS 79 of 2011
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                        NARENDRA KUMAR BERLIA
                                Versus
                       OM PRAKASH BERLIA & ORS.


  BEFORE:

  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 20th November, 2018.

APPEARANCE:

Mr. Jishnu Chowdhury,Adv.
Mr. Samit Talukdar,Sr. Adv.
Mr. Satadeep Bhattacharya,Adv.
Ms. H. Chakraborty,Adv.
Mr. Sanjeeb Seni,Adv.
Ms. Ritika Shroff,Adv.
Mr. Aviroop Mitra,Adv.
Mr. Tanuj Kakrania,Adv.
Ms. Iti Dutta,Adv.
Mr. Anirban Ray,Adv.
Mr. A.K.Dey,Adv.
Mr. Chayan Gupta,Adv.
Mr. Pramit Bag,Adv.
Mr. Aniruddha Mitra,Adv.
Ms. Anindita Mukherjee,Adv. Mr. Dhilon Sengupta,Adv.
2
The Court :- This matter has been fixed today for continuing the examination-in-chief of the plaintiff's witness. However, counsel for the plaintiff submits that this is a fit case for issuing a Commission for taking evidence in the matter.
In the event the defendants intend to use affidavits to such application, subject to the application being filed in the course of today, let affidavits be filed within ten days from date; reply, if any, thereto, within three days thereafter.
List this matter after three weeks.
(MOUSHUMI BHATTACHARYA, J.) S.Chandra