Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 20 November, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD 8
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 20th November, 2018.
APPEARANCE:
Mr. Jishnu Chowdhury,Adv.
Mr. Samit Talukdar,Sr. Adv.
Mr. Satadeep Bhattacharya,Adv.
Ms. H. Chakraborty,Adv.
Mr. Sanjeeb Seni,Adv.
Ms. Ritika Shroff,Adv.
Mr. Aviroop Mitra,Adv.
Mr. Tanuj Kakrania,Adv.
Ms. Iti Dutta,Adv.
Mr. Anirban Ray,Adv.
Mr. A.K.Dey,Adv.
Mr. Chayan Gupta,Adv.
Mr. Pramit Bag,Adv.
Mr. Aniruddha Mitra,Adv.
Ms. Anindita Mukherjee,Adv. Mr. Dhilon Sengupta,Adv.2
The Court :- This matter has been fixed today for continuing the examination-in-chief of the plaintiff's witness. However, counsel for the plaintiff submits that this is a fit case for issuing a Commission for taking evidence in the matter.
In the event the defendants intend to use affidavits to such application, subject to the application being filed in the course of today, let affidavits be filed within ten days from date; reply, if any, thereto, within three days thereafter.
List this matter after three weeks.
(MOUSHUMI BHATTACHARYA, J.) S.Chandra